Madhusudan Sabar vs State Of Odisha
2025 Latest Caselaw 2008 Ori

Orissa High Court

Madhusudan Sabar vs State Of Odisha on 1 August, 2025

Author: S.K. Sahoo

Bench: S.K. Sahoo

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CRLA No.111 of 2007

                                   Madhusudan Sabar               .....     Appellant

                                                              Ms. D.R. Nanda, Advocate
                                                               -versus-
                                   State of Odisha                .....   Respondent

                                                              Mr. Sarat Chandra Pradhan,
                                                              Addl. Standing Counsel

                                                           CORAM:
                                       THE HON'BLE MR. JUSTICE S.K. SAHOO
                                   THE HON'BLE MR. JUSTICE SIBO SANKAR MISHRA
                                                          ORDER

Order No. 01.08.2025

03. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Ms. D.R. Nanda, learned counsel for the appellant submits that the appellant Madhusudan Sabar has filed a separate criminal appeal vide CRLA No.121 of 2006 challenging the self-same impugned judgment and order of conviction dated 17.01.2006 passed by the learned Sessions Judge, Kalahandi in Sessions Case No.06 of 2005 and the said appeal is sub-judicied before this

Court.

Designation: Senior Stenographer

Learned counsel for the appellant further submits Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Aug-2025 10:46:47

that in view of such pendency of the criminal appeal, she does not want to press this criminal appeal. She has filed

a memo dated 01.08.2025 to that effect, which is taken on record.

In view of such, the CRLA No.111 of 2007 stands disposed of.

( S.K. Sahoo) Judge

(S. S. Mishra) Judge Sipun