M/S. Shree Jagannath Traders vs The Chief Commissioner Gst And .... ...
2025 Latest Caselaw 7570 Ori

Orissa High Court

M/S. Shree Jagannath Traders vs The Chief Commissioner Gst And .... ... on 25 April, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              W.P.(C) No.5919 of 2025
                                M/s. Shree Jagannath Traders,        ....            Petitioner
                                Cuttack
                                                     Mr. R.P. Kar, Senior Advocate along with
                                                                 Mr. S.A. Mohanty, Advocate
                                                          -versus-
                                The Chief Commissioner GST and       ....      Opposite Parties
                                Central Excise, Bhubaneswar and
                                another
                                            Mr. Bismay Anand Prusty, Senior Standing Counsel

                                                     CORAM:
                                         THE HON'BLE THE CHIEF JUSTICE
                                                       AND
                                   THE HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
                                                              ORDER

Order No. 25.04.2025

03. This matter is taken up through Hybrid mode.

2. Heard Mr. R.P. Kar, learned Senior Advocate along with Mr. S.A. Mohanty, learned counsel appearing for the Petitioner and Mr. Bismay Anand Prusty, learned Senior Standing Counsel appearing for the GST-Opposite Parties.

3. Hearing is concluded.

4. Judgment/order is reserved.

(Harish Tandon) Chief Justice

Signed by: LAXMIKANT MOHAPATRA Judge

Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 25-Apr-2025 18:51:07