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Krushna Chandra vs State Of Odisha & Others .... Opposite ...
2025 Latest Caselaw 7402 Ori

Citation : 2025 Latest Caselaw 7402 Ori
Judgement Date : 22 April, 2025

Orissa High Court

Krushna Chandra vs State Of Odisha & Others .... Opposite ... on 22 April, 2025

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                           W.P.(C) No.19747 of 2023


                 Krushna Chandra                  ....           Petitioner
                 Mohapatra
                                                  Mr. S.D. Ray, Advocate

                                       -versus-
                 State of Odisha & others         .... Opposite Parties

                                              Mr. Bibekananda Nayak,
                                       Additional Government Advocate


                  CORAM: JUSTICE SANJAY KUMAR MISHRA

                                      ORDER

22.04.2025 Order No.

04. This matter is taken up through hybrid mode.

2. As per the Office Note, notice issued to Opposite Party No.5 has returned un-served with a report "Addressee left without instruction, hence returned to sender".

3. In view of the said report of the Postal Department so also the judgment of the Supreme Court reported in AIR 1989 SC 630 (M/s. Madan & Co. Vs. Wazir Jaivir Chand), notice on Opposite Party No.5 is held to be sufficient.

4. Mr. Ray, learned Counsel for the Petitioner submits, the subject matter of the present writ petition is covered by the order dated 10.04.2025 passed by the coordinate Bench in W.P.(C) No.19708 of 2023 (Madhulata Dash Vrs. State of Odisha & others). He files a downloaded website copy of the said order dated 10.04.2025 in the Court after handing over a copy of the same to the learned Counsel for the State. The same is taken on record.

5. Mr. Nayak, learned Counsel for the State prays for a short adjournment to examine the correctness of the submission made by the learned Counsel for the Petitioner.

6. The matter be listed in the week commencing from 5 th May, 2025, as prayed for.

(S. K. MISHRA) Prasant JUDGE

Signed by: PRASANT KUMAR PRADHAN Designation: Secretary Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 24-Apr-2025 10:04:35

 
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