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Suptimayee Acharya vs Aswathy S
2025 Latest Caselaw 7398 Ori

Citation : 2025 Latest Caselaw 7398 Ori
Judgement Date : 22 April, 2025

Orissa High Court

Suptimayee Acharya vs Aswathy S on 22 April, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CONTC No.8228 of 2024

                             Suptimayee Acharya                                  ....            Petitioner
                                                                                          Represented by
                                                                                   Mr. R. Sahu, Advocate

                                                                 - Versus -

                             Aswathy S., I.A.S. and Another                        ....       Opp. Parties
                                                                                          Represented by
                                                                                       Mr. S.R. Pattnaik,
                                                                              Addl. Government Advocate

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                    ORDER

22.04.2025 Order No.

03. 1. This matter is taken up through hybrid mode. . 2. Learned counsel for the petitioner submits on instructions that order of appointment in terms of the judgment passed by this Court was issued yesterday and that the petitioner is scheduled to join today.

3. In such view of the matter, the contempt proceeding is dropped.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 24-Apr-2025 10:13:17

 
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