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M/S. Odisha State Beverages vs Arun Kumar Das And Others .... Opp. ...
2025 Latest Caselaw 7381 Ori

Citation : 2025 Latest Caselaw 7381 Ori
Judgement Date : 22 April, 2025

Orissa High Court

M/S. Odisha State Beverages vs Arun Kumar Das And Others .... Opp. ... on 22 April, 2025

Author: K.R. Mohapatra
Bench: K.R. Mohapatra
                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  RVWPET NO. 88 OF 2020
                 M/s. Odisha State Beverages             ....          Petitioner
                 Corporation Limited
                                               Ms. Susama Pradhan, Advocate
                                          -versus-
                 Arun Kumar Das and others              .... Opp. Parties
                                                   Mr. Subha Bikash Panda,
                                           Additional Government Advocate
                                             (For Opp. Party Nos.9 and 10)


                        CORAM:
                       JUSTICE K.R. MOHAPATRA
                       & JUSTICE A.C. BEHERA
                                      ORDER
Order No.                            22.04.2025

   2.       1.      This matter is taken up through hybrid mode.

2. Perused the kind minutes of the Hon'ble the Chief Justice at Flag-A assigning the matter to be listed before a Division Bench where Shri Justice K.R. Mohapatra is a Member. Accordingly, the RVWPET is listed before this Bench.

3. This RVWPET has been filed for review of the judgment dated 4th December, 2019 passed in W.P.(C) No.620 of 2018.

4. Ms. Pradhan, learned counsel for the Petitioner submits that the subject matter of dispute involved in this RVWPET has already undergone a change. Hence, no cause of action survives to pursue the RVWPET. As such, the RVWPET has become infructuous.

5. Accordingly, the RVWPET is disposed of as infructuous.

(K.R. Mohapatra) Judge

bks ( A.C. Behera ) Judge

Location: High Court of Orissa, Cuttack

 
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