Puspanjali Sahoo vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 7017 Ori

Orissa High Court

Puspanjali Sahoo vs State Of Odisha & Others .... Opp. ... on 11 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No.40116 of 2023

                             Puspanjali Sahoo                                   ....           Petitioner
                                                                                        Represented by
                                                                               Mr. D.N. Rath, Advocate

                                                                - Versus -

                             State of Odisha & Others                            ....      Opp. Parties
                                                                                       Represented by
                                                                                    Mr. S.N. Patnaik,
                                                                          Addl. Government Advocate
                                                                Mr. S. Swain, Advocate for (O.P. No.5)

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                   ORDER

11.04.2025 Order No.

20. 1. This matter is taken up through hybrid mode. . 2. Hearing concluded. Judgment reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 11-Apr-2025 18:19:10