Nilima Mohanty ` vs State Of Odisha & Ors .... Opposite ...
2025 Latest Caselaw 7016 Ori

Orissa High Court

Nilima Mohanty ` vs State Of Odisha & Ors .... Opposite ... on 11 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              WP(C) No. 22495 of 2016

                      Nilima Mohanty                    `....                     Petitioner
                                                                           Represented by
                                                                          Mr. B.Satapathy,
                                                                                 Advocate
                                                         -Versus -
                      State of Odisha & Ors               ....               Opposite Parties
                                                                            Represented by
                                                                     Mr. S.N.Pattnaik, AGA


                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA

ORDER_ Order No. 11.04.2025

01. 1. This matter is taken up through hybrid mode.

2. Hearing concluded, judgment reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge Deepak