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M/S.Viraj Steel & Energy Private Ltd vs Joint Commissioner Of State Tax
2025 Latest Caselaw 6911 Ori

Citation : 2025 Latest Caselaw 6911 Ori
Judgement Date : 9 April, 2025

Orissa High Court

M/S.Viraj Steel & Energy Private Ltd vs Joint Commissioner Of State Tax on 9 April, 2025

Author: B. P. Routray
Bench: B. P. Routray
Signature Not Verified
Digitally Signed
Signed by: MANAS KUMAR PANDA
Designation: Personal Assistant
Reason: Authentication
Location: OHC, Cuttack
Date: 10-Apr-2025 14:53:49


                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No.9367 of 2025
                                  M/s.Viraj Steel & Energy Private Ltd.,
                                  represented through its Authorized
                                  representative Binod Bihari Pati          ....        Petitioner
                                                                    Mr. Kartik Kurmy, Advocate
                                                             -versus-
                                  Joint Commissioner of State Tax
                                  (Appeal), Sambalpur and Others  ....               Opp. Parties
                                                 Mr. S. Mishra, Sr. Standing Counsel along with
                                                                              Mr. S. Dash, ASC
                                                  CORAM:
                                        HON'BLE THE CHIEF JUSTICE
                                                   AND
                                     HON'BLE MR. JUSTICE B. P. ROUTRAY
                                                        ORDER

Order No. 09.04.2025

03. 1. The written notes of submissions filed by both parties are taken on record.

2. Hearing is concluded. Judgment is reserved.

(Harish Tandon) Chief Justice

( B.P. Routray) Judge M.K. Panda/S.Das

 
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