Baishnab Charan Choudhury vs State Of Orissa And Others
2025 Latest Caselaw 6907 Ori

Orissa High Court

Baishnab Charan Choudhury vs State Of Orissa And Others on 9 April, 2025

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               S.A. No.132 of 1999

                 Baishnab Charan Choudhury               .....                                 Appellant
                                                                                   Mr. K. Rath, Advocate
                                                     -versus-
                State of Orissa and others                                                Respondents
                                                                                  Mr. G. Mohanty, S.C.
                                                                        Mr. D.P. Mohanty, Advocate for
                                                                            Respondent Nos.3(a) to 3(d)
                                                     CORAM:
                   THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                                  ORDER

Order No. 09.04.2025

22. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsels of both the sides.

3. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Designation: Personal Assistant