Sandhyarani Parida ` vs State Of Odisha .... Opposite Parties
2025 Latest Caselaw 6906 Ori

Orissa High Court

Sandhyarani Parida ` vs State Of Odisha .... Opposite Parties on 9 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              WP(C) No. 17147 of 2018

                      Sandhyarani Parida               `....                   Petitioner
                                                                        Represented by
                                                                      Ms. S.Mohapatra,
                                                                              Advocate
                                                        -Versus -
                      State of Odisha                    ....             Opposite Parties
                                                                         Represented by
                                                                                   AGA


                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA
                                                       ORDER_
       Order No.                                       09.04.2025
          01.


                             1.

This matter is taken up through hybrid mode.

2. Hearing concluded, judgment reserved.

(Sashikanta Mishra) Judge Deepak