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Bijay Kumar Bera & Another vs Addl. Commissioner
2025 Latest Caselaw 6902 Ori

Citation : 2025 Latest Caselaw 6902 Ori
Judgement Date : 9 April, 2025

Orissa High Court

Bijay Kumar Bera & Another vs Addl. Commissioner on 9 April, 2025

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              W.P.(C) No.18685 of 2019

                 Bijay Kumar Bera & Another                        .....             Petitioner(s)
                                                                                           Represented By
                                                                                 Mr.S.N.Mishra,Advocate
                                                 -versus-
                Addl. Commissioner, Settlement &          .....                  Opposite Party(s)
                Consolidation, Balasore & Others
                                                                                         Represented By
                                                                                Mr.G.Mishra,Sr.Advocate
                                                                                   Mr.P.K.Mohanty,ASC
                                                       CORAM:
                  THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                                  ORDER
              Order No.                                          09.04.2025

                   10.          1.        This matter is taken up through Hybrid Arrangement (Virtual
                                /Physical Mode).

2. As per the letter No.1185 dated 25.03.2025, registry is directed to transmit the copy of the judgment passed in W.P.(C) No.11380 of 2019 and W.P.(C) No.18685 of 2019 on dated 18.02.2025 to the Additional Commissioner, Settlement and consolidation, Bhadrak for taking appropriate steps as per the direction given in the judgment passed in W.P.(C) No.11380 of 2019 and W.P.(C) No.18685 of 2019.

3. Registry is directed to communicate the copy of this order along with judgment passed in W.P.(C) No.11380 of 2019 and W.P.(C) No.18685 of 2019 and the letter No. No.1185 dated 25.03.2025 to the Additional Commissioner, Settlement and consolidation, Bhadrak.

Binayak

Judge

Location: High Court of Orissa, Cuttack Date: 11-Apr-2025 15:52:56

 
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