Lagnajit Sahoo vs State Of Odisha And Another .... ...
2025 Latest Caselaw 6857 Ori

Orissa High Court

Lagnajit Sahoo vs State Of Odisha And Another .... ... on 8 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 W.P.(C) No.3544 of 2025

                           Lagnajit Sahoo                           ....              Petitioner

                                                                  Represented By Adv. -
                                                                 Mr. S. Mohanty, Advocate

                                                         -versus-

                           State of Odisha and another              ....       Opposite Parties
                                                                       Represented By Adv. -
                                                                                         AGA
                                                    CORAM:
                                           JUSTICE SASHIKANTA MISHRA


                                                           ORDER

08.04.2025

W.P.(C). Nos. 3544 of 2025 and 3570 of 2025 Order No.

1. Hearing concluded. Judgment reserved.

2. Parties may file their memo of citations, if any, within a week.

(Sashikanta Mishra) Judge

Prasant Signed by: PRASANT KUMAR SAHOO Designation: PERSONAL ASSISTANT Reason: Authentication Location: Orissa High Court Date: 09-Apr-2025 15:26:00