Shradhanjali Routaray @ Nayak vs Asutosh Nayak .... Opposite Party
2025 Latest Caselaw 6770 Ori

Orissa High Court

Shradhanjali Routaray @ Nayak vs Asutosh Nayak .... Opposite Party on 7 April, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               TRP(C) No.337 of 2023

                                Shradhanjali Routaray @ Nayak              ....          Petitioner
                                                                    Ms. Ashwariya Dash, Advocate

                                                             -versus-
                                Asutosh Nayak                             .... Opposite Party
                                                            Mr. Sushanta Harichandan, Advocate

                                                     CORAM:
                                     HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

        Order No.                                            ORDER
           10.                                              07.04.2025

This matter is taken up through Hybrid Mode.

2. Ms. Ashwariya Dash, learned counsel appearing for the petitioner submitted that C.P. No.297 of 2023 filed at the instance of the opposite party-husband in the Court of the learned Judge, Family Court, Puri stated to have been disposed of ex-parte vide judgment dated 29.02.2024 during pendency of this transfer petition. However, she submitted that the petitioner, having no means to contest the matter, could not take steps at appropriate time before the learned Judge, Family Court, Puri by travelling from Rourkela. With much difficulty, she could file a petition for restoration vide CMA No.28 of 2024 before the learned Judge, Family Court, Puri. The said CMA has been substantially proceeded with. Therefore, she submits that this transfer petition may be taken up after disposal of the aforesaid CMA. Signature Not 3. List this matter on 12.05.2025. Verified Digitally Signed Signed by: MANORANJAN SAMAL Designation: PERSONAL (M.S. Raman) ASSISTANT Reason: Authentication Judge Location:

MRSOrissa High Court, Cuttack Date: 07-Apr-2025 17:45:33