Base Ball Association Of Odisha vs Union Of India & Anr. .... Opposite Party
2025 Latest Caselaw 6625 Ori

Orissa High Court

Base Ball Association Of Odisha vs Union Of India & Anr. .... Opposite Party on 3 April, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         W.P.(C) No.8267 of 2025

                            Base Ball Association of Odisha      ....          Petitioners
                            & Anr.
                                                                      Represented By Adv.
                                                                        Mr. Sanjib Swain

                                                      -versus-
                            Union of India & Anr.             ....       Opposite Party
                                                       Represented By Sr. Panel Counsel
                                                                      Mr. B. Maharana
                                                    Mr. D. N. Mishra & Associates, Adv.
                                                                             (for O.P.3)



                                          CORAM:
                                          DR. JUSTICE S.K. PANIGRAHI

                                                     ORDER

           Order                                    03.04.2025
           No.

03. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsels for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

Digitally Signed (Dr. S.K. Panigrahi)

Reason: Authentication Judge Location: High Court of Orissa, Cuttack Date: 03-Apr-2025 Sumitra 16:15:34