Jharbulu Padhan And Others vs State Of Orissa
2024 Latest Caselaw 15330 Ori

Orissa High Court

Jharbulu Padhan And Others vs State Of Orissa on 1 October, 2024

Bench: D. Dash, V. Narasingh

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   CRA No.243 of 2001

                             Jharbulu Padhan and others                             Appellants

                                                                Mr. D.P. Dhal, Sr. Advocate
                                                         -versus-

                             State of Orissa                   ....                Respondent
                                                                       Mr. S.K. Nayak, AGA


                                                   CRA No.244 of 2001

                             Achuta Padhan                                           Appellant

                                                                Mr. D.P. Dhal, Sr. Advocate
                                                         -versus-

                             State of Orissa                   ....                Respondent
                                                                       Mr. S.K. Nayak, AGA

                                               CORAM:
                                               Mr. JUSTICE D. DASH
                                               Mr. JUSTICE V. NARASINGH
                                                      ORDER

01.10.2024 Order No.

06. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. D.P. Dhal, learned Senior counsel for the appellants and Mr. S.K. Nayak, learned Additional Govt. Advocate for the State.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

Signed by: SOUMYA RANJAN SAMAL

(V. Narasingh) Location: High Court of Orissa Date: 04-Oct-2024 11:21:09 Judge Soumya