Miss. Parindita Jena vs Union Of India And Others ..... Opposite ...
2024 Latest Caselaw 17087 Ori

Orissa High Court

Miss. Parindita Jena vs Union Of India And Others ..... Opposite ... on 25 November, 2024

                         IN THE HIGH COURT OF ORISSA, AT CUTTACK
                                       W.P.(C) No. 20134 of 2024

          Miss. Parindita Jena                    .....                                 Petitioner
                                                              Mr. Asok Mohanty, Sr. Advocate
                                                  vs.
          Union of India and others               .....                           Opposite Parties
                                                                        Mr. P.K. Parhi, DSGI
                                                                    Ms. Suman Patnaik, AGA
                                                         Mr. Subir Palit, Sr. Advocate (O.P.5)


                           CORAM:
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MISS JUSTICE SAVITRI RATHO
                                                         ORDER

25.11.2024

Order No. This matter is taken up through hybrid mode.

06.

2. List this matter for judgment on 02.12.2024.

(Chakradhari Sharan Singh) Chief Justice

(Savitri Ratho) Arun/Ashok Judge

Signed by: ASHOK KUMAR JAGADEB

Location: High Court of Orissa Date: 27-Nov-2024 11:47:28