Radhakanta Bhue vs State Of Odisha & Ors. .... Opposite ...
2024 Latest Caselaw 17059 Ori

Orissa High Court

Radhakanta Bhue vs State Of Odisha & Ors. .... Opposite ... on 22 November, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No.29158 of 2024

                                  Radhakanta Bhue             ....            Petitioner(s)
                                                           Mr. Prakash Chandra Dash, Adv.
                                                         -versus-
                                  State of Odisha & Ors.      ....       Opposite Party(s)
                                                                       Mr. Saswat Dash, AGA

                                            CORAM:
                                            DR. JUSTICE S.K. PANIGRAHI

                                                   ORDER

22.11.2024 Order W.P.(C) Nos.29158, 27662, 27751, 27942, 29002 and No. 29159 of 2024

01. 1. These matters are taken up through hybrid arrangement.

2. These matters were not in today's list. On being

mentioned, these matters are taken up through Special

Notice.

3. Heard learned counsel for the Parties.

4. Hearing is concluded. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 25-Nov-2024 18:15:01