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Umesh Mangaraj vs State Of Odisha ..... Opposite Party(S)
2024 Latest Caselaw 16917 Ori

Citation : 2024 Latest Caselaw 16917 Ori
Judgement Date : 20 November, 2024

Orissa High Court

Umesh Mangaraj vs State Of Odisha ..... Opposite Party(S) on 20 November, 2024

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               CRLREV No.569 of 2024

                 Umesh Mangaraj                                       .....          Petitioner(s)
                                                                                         Represented By
                                                                                    Mr.J.Panda,Advocate
                                                        -versus-
                State of Odisha                                    .....         Opposite Party(s)
                                                                                        Represented By
                                                                                     Mr.G.Mohanty,S.C.
                                                                                Ms.S.Panda,Advocate(for
                                                                                          the informant)

                                                       CORAM:
                  THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                                    ORDER
              Order No.                                            20.11.2024

                   02.          1.        This matter is taken up through Hybrid Arrangement (Virtual
                                /Physical Mode).

2. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Binayak

Location: High Court of Orissa, Cuttack

 
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