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Swornalata Sarangi vs State Of Orissa And Others ..... Opp. ...
2024 Latest Caselaw 16778 Ori

Citation : 2024 Latest Caselaw 16778 Ori
Judgement Date : 18 November, 2024

Orissa High Court

Swornalata Sarangi vs State Of Orissa And Others ..... Opp. ... on 18 November, 2024

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           W.P.(C) No. 792 of 2024

               Swornalata Sarangi                       .....                         Petitioner
                                                                                  Represented by
                                                                         Mr. S.K Nayak, Advocate

                                                        -Versus-
               State of Orissa and Others               .....                    Opp. Parties
                                                                                Represented by
                                                                    Addl. Government Advocate


                                      CORAM:
                     THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                            ORDER

18.11.2024

Order No. 1. This matter is taken up through hybrid mode.

10. 2. Hearing concluded. Judgment reserved.

3. Parties may file their written note of submissions along with citations, if any, within a week.

(Sashikanta Mishra) Judge

A.K. Rana

Designation: PERSONAL ASSISTANT

Location: HIGH COURT OF ORISSA, CUTTACK Date: 19-Nov-2024 12:13:56

 
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