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Bholanath Rout vs Commnr. Cum Secy
2024 Latest Caselaw 16570 Ori

Citation : 2024 Latest Caselaw 16570 Ori
Judgement Date : 12 November, 2024

Orissa High Court

Bholanath Rout vs Commnr. Cum Secy on 12 November, 2024

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        WP(C) No. 13232 of 2024
                         Bholanath Rout             .....       Petitioner
                                                                              Ms. K.R. Choudhury, Advocate
                                                           -versus-
                         Commnr. Cum SECY., BSE,              .....              Opposite Parties
                         Cuttack & Ors.                                        Mr. S.P. Das, ASC
                                                                            Mr. B.K. Mohanty, Advocate
                                                                                (Opp. Party No. 1)
                                             CORAM:
                         THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                              ORDER

12.11.2024

1. This matter is taken up through hybrid mode.

2. Heard learned counsel appearing for the Parties.

3. Ms. K.R. Choudhury, learned counsel for the Petitioner contended that the issue involved in the present writ petition is covered by a Judgment passed by this Court in W.P.(C) No. 2499 of 2022. Copy of the order is also provided to the learned counsel appearing for the Board in Court.

4. As requested by Mr. B.K. Mohanty, learned counsel appearing for the Board and learned State Counsel, list this matter in the week commencing 25th November, 2024.

(BIRAJA PRASANNA SATAPATHY) Judge

Sneha

Location: High Court of Orissa, Cuttack Date: 13-Nov-2024 19:29:51

 
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