Sanatan Bal vs The Commissioner Of Ct & Gst
2024 Latest Caselaw 16514 Ori

Orissa High Court

Sanatan Bal vs The Commissioner Of Ct & Gst on 11 November, 2024

Author: B. P. Routray

Bench: B. P. Routray

Signature Not Verified
Digitally Signed
Signed by: CHITTA RANJAN BISWAL
Reason: Authentication
Location: Orissa High Court, Cuttack
Date: 13-Nov-2024 19:03:53

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     W.P.(C) No.25681 of 2021

                                      Sanatan Bal                               ....           Petitioner
                                                                           Mr. P. K. Rath, Sr.Advocate

                                                                -versus-

                                      The Commissioner of CT & GST,
                                      Odisha & Anr.                             .... \Opposite Parties
                                                                                Mr. G. Tripathy, AGA

                                                CORAM:
                                                JUSTICE B. P. ROUTRAY

                                                             ORDER

11.11.2024 Order No.

10. 1. The matter is taken up through hybrid mode.

2. List on 11th December 2024 as Mr. Tripathy, learned Additional Government Advocate seeks time to examine the contention of the Petitioner regarding applicability of the judgment passed in W.P.(C) No. 24545 of 2021 dated 16th August 2024.

( B.P. Routray) Judge

C.R.Biswal/S.Das