Itishree Sahoo vs State Of Odisha & Anr. .... Opposite ...
2024 Latest Caselaw 16459 Ori

Orissa High Court

Itishree Sahoo vs State Of Odisha & Anr. .... Opposite ... on 8 November, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   W.P.(C) No.15428 of 2024

                                  Itishree Sahoo              ....              Petitioner(s)
                                                          Mr. Prasanta Kumar Mishra, Adv.
                                                         -versus-
                                  State of Odisha & Anr.      ....      Opposite Parties (s)
                                                                Mr. Anshuman Sethy, ASC
                                                     Mr. Pradipta Kumar Mohanty, Sr. Adv.
                                                                       along with associates
                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

                                                             ORDER

                   Order                                    08.11.2024
                   No.

08. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 11-Nov-2024 18:21:27