Saroj Kumar Nayak & Ors vs State Of Odisha & Ors. ..... Opposite ...
2024 Latest Caselaw 16201 Ori

Orissa High Court

Saroj Kumar Nayak & Ors vs State Of Odisha & Ors. ..... Opposite ... on 4 November, 2024

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                W.P.(C) No.37324 of 2020
               Saroj Kumar Nayak & Ors.       .....      Petitioners
                                                                Represented By Adv. -
                                                                Mr. S. Mishra

                                               -versus-
               State Of Odisha & Ors.                 .....          Opposite Parties
                                                                Represented By Adv. -
                                                                D. Nayak, A.G.A.

                                       CORAM:
                         THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                     MOHAPATRA

                                               ORDER

04.11.2024 Order No.

04. 1. This matter is taken up through Hybrid Arrangement (Virtual/ Physical Mode).

2. Vide the common judgment passed today in W.P.(C) No.33857 of 2020, this writ petition stands disposed of being allowed.

( Aditya Kumar Mohapatra) Judge Anil

Location: High Court of Orissa