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Suresh Kumar Mohapatra vs State Of Odisha & Ors. .... Opposite ...
2024 Latest Caselaw 16189 Ori

Citation : 2024 Latest Caselaw 16189 Ori
Judgement Date : 4 November, 2024

Orissa High Court

Suresh Kumar Mohapatra vs State Of Odisha & Ors. .... Opposite ... on 4 November, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.P.(C) No.25056 of 2024

                                  Suresh Kumar Mohapatra                 ....            Petitioner
                                                                              Represented By Adv.
                                                                                   Mr. Nihal Rath
                                                            -versus-
                                  State of Odisha & Ors.                ....     Opposite Parties
                                                                             Represented By ASC
                                                                             Mr. Anshuman Sethy

                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

                                                            ORDER
             Order                                         04.11.2024
             No.

01. 1. This matter is taken up through hybrid arrangement.

2. Learned counsel for the Petitioner is directed to show

some judgments on the next date.

3. List this matter on 11th November, 2024.

4. As an interim measure, it is directed that the operation

of the order dated 30.05.2024 under Annexure-10 shall

remain stayed till the next date of listing of this matter.

Signed by: SUMITRA NAYAK Judge Designation: Jr. Stenographer Sumitra Reason: Authentication Location: High Court of Orissa, Cuttack Date: 05-Nov-2024 18:29:48

 
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