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Karunakar Panda vs State Of Odisha
2024 Latest Caselaw 16184 Ori

Citation : 2024 Latest Caselaw 16184 Ori
Judgement Date : 4 November, 2024

Orissa High Court

Karunakar Panda vs State Of Odisha on 4 November, 2024

Bench: S.K. Sahoo, Chittaranjan Dash

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                JCRLA No.116 of 2018

              Karunakar Panda                                   ....         Appellant

                                            Mr. S.C. Mekap,
                                            Advocate

                                                     -versus-
              State of Odisha
                                                                ....       Respondent

                                            Mr. Aurobinda Mohanty,
                                            Addl. Standing Counsel

                                               CORAM:
              THE HON'BLE MR. JUSTICE S.K. SAHOO
            THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
                                              ORDER
Order No.                                    04.11.2024
   02.             This        matter          is     taken     up    through     Hybrid

arrangement (video conferencing/physical mode).

It appears that the appellant has already preferred a criminal appeal vide CRLA No.395 of 2019 against the same impugned judgment and order of conviction and therefore, this JCRLA stands disposed of.

( S.K. Sahoo) Judge

(Chittaranjan Dash) Judge sipun

Designation: Senior Stenographer Reason: Authentication Location: OHC, CUTTACK Date: 06-Nov-2024 10:58:16

 
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