Orissa High Court

Suchismita Rana vs Arun Kumar Mohapatra on 7 May, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                MATA No.309 of 2023
            Suchismita Rana                        ....             Appellant

                                                     Represented By Adv. -
                                              Mr. B.C. Parija, Advocate

                                       -versus-

            Arun Kumar Mohapatra                   ....           Respondent

                                                    Represented By Adv. -
                                                  Mr. S.J. Biswal, Advocate


                                 CORAM:
                   THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                         AND
                     THE HON'BLE MR. JUSTICE M.S. SAHOO

                                       ORDER

07.05.2024 Order No.

08. 1. Mr. Parija, learned advocate appears on behalf of appellant-

wife and Mr. Biswal, for respondent-husband. Mr. Parija submits, his

client is still ready and willing to stay with respondent-husband. Mr.

Biswal submits, prior to and even after the divorce, appellant-wife

filed criminal cases against his client and his family. His father

recently passed away.

// 2 //

2. On query from Court Mr. Biswal submits, his client is ready to

pay the permanent alimony directed ₹5,00,000/-. However, appellant-

wife had obtained stay of impugned judgment.

3. The lower Court record is available. Parties are to get ready for