Friday, 05, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Swagatika Jena vs Prasant Kumar Singh
2024 Latest Caselaw 8552 Ori

Citation : 2024 Latest Caselaw 8552 Ori
Judgement Date : 7 May, 2024

Orissa High Court

Swagatika Jena vs Prasant Kumar Singh on 7 May, 2024

Bench: Arindam Sinha, M.S. Sahoo

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                             MATA No.178 of 2023
Swagatika Jena                                   .....                  Appellant

                                                           Represented By Adv. -

                                                           Mr. P.K. Nanda,
                                                                    Nanda
                                                           Advocate

                                     -versus-
Prasant Kumar Singh                             .....                 Respondent

                                                           Represented By Adv. -
                                                           Mr. Arijeet Mishra,
                                                                       Mishra
                                                               Advocate


                                    CORAM:
             THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                       AND
                 THE HON'BLE MR. JUSTICE M.S. SAHOO
                                    ORDER

07.05.2024 Order No.

03. 1. Mr. Nanda, learned advocate appears on behalf of appellant-

appellant wife and Mr. Mishra, for respondent-husband.

respondent

2. On query from Court Mr. Mishra submits, the marriage was dissolved by the Family Court on impugned judgment dated 27th February, 2023.

2023 Grounds were cruelty and desertion.

3. The lower Court record being available, we looked at the petition. Cursory perusal of it reveals allegation that respondent-wife respondent

was talking on the telephone and she said, with boyfriends boyfriend she had prior to her marriage.

4. Mr. Mishra prays for adjournment to demonstrate pleading and proof of cruelty and desertion.

5. List on 26th June, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge

Sks

Designation: Personal Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter