Lilu Majhi vs State Of Odisha
2024 Latest Caselaw 8535 Ori

Orissa High Court

Lilu Majhi vs State Of Odisha on 7 May, 2024

Bench: D.Dash, V. Narasingh

       IN THE HIGH COURT OF ORISSA AT CUTTACK

                         JCRLA No.41 of 2023

 Lilu Majhi                              .....               Appellant
                                                 Represented By Adv. -
                                                 Adv.

                                  -versus-
 State Of Odisha                        .....              Respondent
                                                 Represented By Adv.
                                                 - S. K. Nayak, AGA

                         CORAM:
              THE HON'BLE MR. JUSTICE D.DASH
                            AND
           THE HON'BLE MR. JUSTICE V. NARASINGH

                                 ORDER

07.05.2024 Order No.

01. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Perused the prisoner's petition and the impugned judgment of conviction passed by the Trial Court.

3. We appoint Ms. Kumudinee Panda as the Amicus Curiae (A.C.) to assist the Court in hearing and disposal of this Appeal.

4. The name of Ms. Kumudinee Panda be reflected in the cause title as also the brief.

5. List this matter in the week commencing 09.07.2024 for hearing on admission.

(D.Dash) Judge

(V. Narasingh) Judge

Gitanjali

Designation: Junior Stenographer