Orissa High Court
Ms. Pami Rath vs State Of Odisha And Others .... Opposite ... on 7 May, 2024
Author: Murahari Sri Raman
Bench: Murahari Sri Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 39868 of 2023 & Batch
In W.P.(C) No.39868 of 2023 Petitioner
GKF Nursing Institute ....
Ms. Pami Rath, Senior Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.1482 of 2024 Petitioner
Xavier College of Nursing ....
Mr. Soumendra Pattanaik, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.42783 of 2023 Petitioner
Gramya Prava College of Nursing ....
Ms. Pami Rath, Senior Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.42785 of 2023 Petitioner
P C College of Nursing ....
Ms. Pami Rath, Senior Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Page 1 of 6
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.42786 of 2023 Petitioner
Premier College of Nursing ....
Ms. Pami Rath, Senior Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.763 of 2024 Petitioner
Kasturaba College of Nursing ....
Ms. Pami Rath, Senior Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.1486 of 2024 Petitioner
IIMT College of Nursing ....
Mr. Soumendra Pattanaik, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.3852 of 2024 .... Petitioner
Mayurbhanj College of Nursing
Mr. G.R. Sethi, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Page 2 of 6
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.3857 of 2024 .... Petitioner
Priyanka Devi College of Nursing
Mr. G.R. Sethi, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.3969 of 2024 .... Petitioner
Arun College of Nursing
Mr. Soumendra Pattanaik, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.4025 of 2024 .... Petitioner
SIEMS School of Nursing
Mr. A.K. Pandey, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.4026 of 2024 .... Petitioner
Mukti College of Nursing
Mr. A.K. Pandey, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Page 3 of 6
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.4120 of 2024 .... Petitioner
Bhubaneswar College of Nursing
Mr. G.R. Sethi, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.4121 of 2024 .... Petitioner
Padmalaya School & College of
Nursing
Mr. G.R. Sethi, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.4135 of 2024 .... Petitioner
Puri School & College of Nursing
Mr. G.R. Sethi, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.4138 of 2024 .... Petitioner
Sri Jagannath College of Nursing
Mr. G.R. Sethi, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Page 4 of 6
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.4234 of 2024 .... Petitioner
Trisha Nursing Centre
Mr. Soumendra Pattanaik, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.4257 of 2024 .... Petitioner
Badri Prasad College of Nursing
Mr. Soumendra Pattanaik, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.4274 of 2024 .... Petitioner
Mother Teresa College of Nursing
Mr. G.R. Sethi, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
In W.P.(C) No.4287 of 2024 .... Petitioner
Vinayak College of Nursing
Mr. Soumendra Pattanaik, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Page 5 of 6
Mr. R.N. Mishra, Addl. Govt. Advocate for the State
Mr. R.C. Mohanty, Advocate for the DMET
Mr. P.K. Parhi, DSGI
assisted by Mr. D.R. Bhokta, CGC for INC
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
ORDER
Order No. 07.05.2024
07. These matters are taken up through Hybrid mode.
2. On 29.02.2024, these matters were heard and reserved for
judgment. Since certain clarification was required to be taken from
the learned counsel appearing for the parties, these matters are
again listed today under the heading "to be mentioned".
3. List again tomorrow (08.05.2024).
(Chakradhari Sharan Singh)
Chief Justice
(M.S. Raman)
Judge
SK Jena/Secy.
Location: High Court of Orissa, Cuttack.
