Ambuja Prasad Parida vs The Commissioner-Cum- .... Opposite ...
2024 Latest Caselaw 8463 Ori

Orissa High Court

Ambuja Prasad Parida vs The Commissioner-Cum- .... Opposite ... on 6 May, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P.(C) No.38207 of 2020

                                  Ambuja Prasad Parida                 ....       Petitioner(s)
                                                              Mr. Bijaya Kumar Mohanty, Adv.
                                                             -versus-
                                  The Commissioner-cum-         .... Opposite Party(s)
                                  Secretary, Home Department,
                                  Bhubaneswar & Ors.
                                                           Mr. Tarun Kumar Patnaik, ASC
                                                                          for O.Ps.1 to 3
                                                            Mr. Sudhir Kumar Patra, Adv.
                                                                               for O.P.4

                                            CORAM:
                                            DR. JUSTICE S.K. PANIGRAHI

             Order                                         ORDER
             No.                                          06.05.2024

05. 1. This matter is taken up through hybrid arrangement.

2. Learned counsel for the State is directed to verify

whether the case of the present Petitioner is covered by

the judgment of the Division Bench in the case of Sarat

Chandra Nayak Vrs. Registrar, Judicial, Orissa High

Court1.

3. List this matter on 20th June, 2024.

(Dr. S.K. Panigrahi) Judge Signature Ayaskanta Not Verified Digitally Signed Signed by: AYASKANTA JENA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Date: 07-May-2024 17:01:04

decided on 25.04.2023