Pinakdhar Samantaray vs Union Of India And Others ..... Opposite ...
2024 Latest Caselaw 8355 Ori

Orissa High Court

Pinakdhar Samantaray vs Union Of India And Others ..... Opposite ... on 3 May, 2024

Bench: B.R. Sarangi, G. Satapathy

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        W.P.(C) No. 17893 of 2011

            Pinakdhar Samantaray                   .....                                Petitioner
                                                                        Mr. A.K. Bose, Advocate
                                                   Vs.
            Union of India and others              .....                          Opposite Parties
                                                                         Mr. B. Maharana, CGC
                            CORAM:
                               DR. JUSTICE B.R. SARANGI
                               MR. JUSTICE G. SATAPATHY

                                                          ORDER

03.05.2024

Order No. This matter is taken up by hybrid mode.

2. Heard Mr. A.K. Bose, learned counsel appearing for the Petitioner and Mr. B. Maharana, learned Central Government Counsel appearing for Railway.

3. Hearing is concluded. Judgment is reserved.

(DR. B.R. SARANGI) JUDGE

(G. SATAPATHY) JUDGE Priyajit

Location: HIGH COURT OF ORISSA