Mr. J.K.Rath vs State Of Odisha & Others .... Opp. ...
2024 Latest Caselaw 8350 Ori

Orissa High Court

Mr. J.K.Rath vs State Of Odisha & Others .... Opp. ... on 3 May, 2024

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             W.P.(C) No. 5897 of 2004

                                                                     ....             Petitioner
                     Madhab Ch. Mishra                                        Represented by
                                                                   Mr. J.K.Rath, Sr. Advocate
                                                                 With Mr. D.N.Rath, Advocate

                                                    - Versus -
                     State of Odisha & Others                         ....       Opp. Parties
                                                                              Represented by
                                                                             Additional Govt.
                                                                                    Advocate

                             CORAM:
                                   JUSTICE SASHIKANTA MISHRA

                                                  ORDER

03.05.2024

Order No. 1. This matter is taken up through hybrid mode.

49. . 2. Hearing concluded, judgment reserved.

3. Parties may file note of submissions and memo, citations if any, within a week.

(Sashikanta Mishra) Judge

Deepak