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Sameer Pattnaik vs State Of Odisha .... Opposite Party
2024 Latest Caselaw 8339 Ori

Citation : 2024 Latest Caselaw 8339 Ori
Judgement Date : 3 May, 2024

Orissa High Court

Sameer Pattnaik vs State Of Odisha .... Opposite Party on 3 May, 2024

Author: R.K. Pattanaik

Bench: R.K. Pattanaik

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     CRLMC No.3414 of 2023

                             Sameer Pattnaik                             ....               Petitioner


                                                             -Versus-

                             State of Odisha                             ....         Opposite Party
                                                                           Mr. B.P. Tripathy, AGA

                                         CORAM:
                                         MR. JUSTICE R.K. PATTANAIK
                                                            ORDER

03.05.2024 Order No.

02. 1. None appears for the petitioner at the time of call.

2. Instant petition under Section 482 Cr.P.C. is filed by the petitioner seeking quashment of the order dated 31st July, 2023 passed in G.R. Case No.745 of 2022 by the learned J.M.F.C.(O), Bhubaneswar and to release him on bail in terms of Section 167(2) Cr.P.C.

3. In fact, on an earlier occasion, the petitioner had approached this Court in CRLMC No.3379 of 2022 to quash the FIR and also the criminal proceeding pending before the learned court below arising out of Nandankanan P.S. Case No.0093 of 2022 and the same was dismissed on merit by a judgment dated 21st March, 2023.

4. Since none appears today and instant petition relates to default bail as per Section 167(2) Cr.P.C., the Court is not inclined to entertain the same as such remedy may be availed of before the learned court below and accordingly, the CRLMC stands dismissed.




Signed by: THAKURDAS TUDU                                                   (R.K. Pattanaik)
Reason: Authentication                                                           Judge
Location: OHC, CTC
Date: 07-May-2024
         Tudu     12:31:46
 

 
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