Sanjukta @ Dharitri vs Dileshwar Patra
2024 Latest Caselaw 10801 Ori

Orissa High Court

Sanjukta @ Dharitri vs Dileshwar Patra on 28 June, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                             MATA No.230 of 2024
            Sanjukta @ Dharitri
            Khamari
                                    ....                                  Appellant
                                                             Represented by Adv.-
                                                         Mr. A.P. Bose, Advocate
                                           -versus-
            Dileshwar Patra                 ....                        Respondent
                                                             Represented by Adv.-

                                          CORAM:
                    THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                     AND
                      THE HON'BLE MR. JUSTICE M.S. SAHOO
                                        ORDER

28.06.2024

MATA No.230 of 2024 and I.A. no.261 of 2024 Order No.

01. 1. Mr. Bose, learned advocate appears on behalf of appellant-

wife and submits, his client is aggrieved by judgment dated 7th March,

2024 of the Family Court, whereby her marriage with respondent-

husband stood dissolved. Without prejudice he submits, direction for

permanent alimony at ₹8,00,000/- (rupees eight lakhs) was also

inadequate.

2. His client also filed application for condonation of delay since

the appeal was filed beyond the time prescribed by Family Court's

Act, 1984.

3. It appears from the stamp report that limitation has been

reckoned at period of 90 days, as prescribed by Hindu Marriage Act,

1955. We accept the report. As such, there is no delay and no order

need be made on the application for condonation. It is disposed of.

4. Appellant will put in requisites for issuance of notice of

appeal. The lower Court record be called for.

5. List on 19th July, 2024.

( Arindam Sinha ) Judge

( M.S. Sahoo ) Judge

Prasant

Signed by: PRASANT KUMAR SAHOO