Samaru Baka vs State Of Odisha
2024 Latest Caselaw 10760 Ori

Orissa High Court

Samaru Baka vs State Of Odisha on 27 June, 2024

Bench: D. Dash, V. Narasingh

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      JCRLA No. 23 of 2023

                               Samaru Baka                        ....                 Appellant
                                                                       Mr. S.K. Baral, Advocate
                                                            -versus-

                               State of Odisha                    ....               Respondent

                                                                         Mr. S.K. Nayak, AGA


                                                 CORAM:
                                                 Mr. JUSTICE D. DASH
                                                 Mr. JUSTICE V. NARASINGH
                                                          ORDER

27.06.2024 Order No.

05. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. S.K. Baral, learned counsel for the Appellant and Mr. S.K. Nayak, learned Additional Government Advocate for the Respondent.

3. Hearing being concluded: judgment is reserved.

                                                                              (D. Dash)
                                                                               Judge

                                                                          (V. Narasingh)
                         PKS/Santoshi                                         Judge

Designation: Senior Stenographer

Location: High Court of Orissa Date: 28-Jun-2024 18:14:07