Smt. Anasuya Biswal @ Behera vs State Of Odisha & Others .... Opp. ...
2024 Latest Caselaw 10675 Ori

Orissa High Court

Smt. Anasuya Biswal @ Behera vs State Of Odisha & Others .... Opp. ... on 26 June, 2024

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             W.P.(C) No. 11021 of 2018

                     Smt. Anasuya Biswal @ Behera                    ....             Petitioner
                                                                               Represented by
                                                                          Mr. N.Ray, Advocate

                                                    - Versus -
                     State of Odisha & Others                         ....        Opp. Parties
                                                                               Represented by
                                                                              Additional Govt.
                                                                                     Advocate

                             CORAM:
                                   JUSTICE SASHIKANTA MISHRA

                                                   ORDER

26.06.2024

Order No. 1. This matter is taken up through hybrid mode.

10. . 2. Hearing concluded, judgment reserved.

3. Parties may file note of submissions and memo, citations if any, within a week.

(Sashikanta Mishra) Judge

Deepak