Gayatri Sahoo vs Aditya Kumar Biswal
2024 Latest Caselaw 10645 Ori

Orissa High Court

Gayatri Sahoo vs Aditya Kumar Biswal on 26 June, 2024

Bench: Arindam Sinha, M.S. Sahoo

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                             MATA No.56 of 2024


Gayatri Sahoo                                  .....                  Appellant

                                                          Represented By Adv. -

                                                         Md. Golam Madani,
                                                                   Madani
                                                         Advocate

                                    -versus-
Aditya Kumar Biswal                        .....                    Respondent

                                                          Represented By Adv. -




                                   CORAM:
             THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                      AND
                 THE HON'BLE MR. JUSTICE M.S. SAHOO
                                    ORDER

26.06.2024

Order No.

01. 1. Md. Golam Madani, learned advocate appears on behalf of

appellant-wife wife and submits, his client is aggrieved by judgment dated

16th January, 2024 of the Family Court decreeing the civil

proceeding for restitution of conjugal rights at instance of

respondent-husband.

husband. The appeal was filed in time.

2. Appellant will put in requisites for issuance uance of notice of

appeal. The lower Court record be called for.

3. List on 18th July, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge

Sks

Designation: Personal Assistant