Makesh Gokul Gandhi vs State Of Orissa
2024 Latest Caselaw 10619 Ori

Orissa High Court

Makesh Gokul Gandhi vs State Of Orissa on 25 June, 2024

Author: D.Dash

Bench: D.Dash

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    CRA No.108 of 1992
                         1. Makesh Gokul Gandhi                   .....              Appellant
                                                                           Represented By Adv
                                                                           Mr.Sudipto Panda
                                                            -versus-
                         1. State of Orissa                      .....             Respondent
                                                                          Represented By Adv.
                                                                          Mr.P.K. Mohanty,
                                                                          ASC
                                                           CORAM:
                                           THE HON'BLE MR. JUSTICE D.DASH
                                                           ORDER

25.06.2024 Order No.

07. 1. This matter is taken up through hybrid

arrangement (virtual/physical) mode.

2. Heard Mr.Sudipto Panda, learned counsel for the

Appellant and Mr.P.K.Mohanty, learned Additional

Standing Counsel for the Respondent-State.

The hearing being concluded; judgment is reserved.

(D. Dash) Judge

Basu

Location: HIGH COURT OF ORISSA : CUTTACK