Dillip Kumar Acharya vs State Of Odisha & Ors. .... Opposite ...
2024 Latest Caselaw 10613 Ori

Orissa High Court

Dillip Kumar Acharya vs State Of Odisha & Ors. .... Opposite ... on 25 June, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   W.P.(C) No.1306 of 2016

                                  Dillip Kumar Acharya                   ....            Petitioner
                                                                              Represented By Adv.
                                                                                   Mr. M. Mishra
                                                            -versus-
                                  State of Odisha & Ors.                ....   Opposite Parties
                                                                           Represented By ASC
                                                                         Mr. Dabasis Mohapatra
                                                                          Mr. N. C. Rout, Adv.

                                              CORAM:
                                              DR. JUSTICE S.K. PANIGRAHI

                                                            ORDER

             Order                                         25.06.2024
             No.

11. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

4. However, hearing is concluded. Judgment/ order is

reserved.

(Dr. S.K. Panigrahi) Judge Sumitra

Location: High Court of Orissa, Cuttack