Abhi @ Abhaya @ Abhiram vs State Of Orissa
2024 Latest Caselaw 10468 Ori

Orissa High Court

Abhi @ Abhaya @ Abhiram vs State Of Orissa on 24 June, 2024

Author: D.Dash

Bench: D.Dash

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     CRA No.86 of 1992
                        Abhi @ Abhaya @ Abhiram                     .....              Appellant
                        @ Dayanidhi Jena
                                                                             Represented By Adv

                                                                             None

                                                            -versus-
                        1. State of Orissa                       .....               Respondent
                                                                            Represented By Adv.

                                                                            Mr.G.N.Rout, ASC

                                                           CORAM:
                                           THE HON'BLE MR. JUSTICE D.DASH
                                                           ORDER

24.06.2024 Order No.

03. 1. This matter is taken up through hybrid

arrangement (virtual/physical) mode.

2. None appears for the Appellant in this Appeal of the

year 1992 when is called. Mr.G.N.Rout, learned Additional

Standing Counsel for the Respondent-State.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

Basu

Location: HIGH COURT OF ORISSA : CUTTACK Date: 04-Jul-2024 15:51:50