Hemalata Swain And Others vs Rabindra Nath Swain And
2024 Latest Caselaw 10462 Ori

Orissa High Court

Hemalata Swain And Others vs Rabindra Nath Swain And on 24 June, 2024

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             RSA No. 383 of 2019


               Hemalata Swain and Others.                  .....                       Appellants
                                                                           Mr. B.H. Mohanty, Adv.
                                                           -Versus-
               Rabindra Nath Swain and                      .....                    Respondents
               Others.
                                                                             Mr. Rajjeet Roy, Adv.
                                                                               (for R 8, 9 10 & 16)

                                           CORAM:
                          THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                          ORDER

24.06.2024

RSA No. 383 of 2019 & RSA No. 386 of 2019

Order No. 1. This matter is taken up through hybrid mode.

07. 2. Hearing concluded. Judgment reserved.

3. Parties may file their written note of arguments along with citations, if any, within a week.

(Sashikanta Mishra) Judge A.K. Rana

Location: HIGH COURT OF ORISSA, CUTTACK