Dandapani Padhy & Others vs State Of Odisha .... Opp. Party
2024 Latest Caselaw 10458 Ori

Orissa High Court

Dandapani Padhy & Others vs State Of Odisha .... Opp. Party on 24 June, 2024

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     CRLREV No.518 of 2014

                                     Dandapani Padhy & others            ....      Petitioners


                                                          Mr.D.P.Dhal, Senior Advocate

                                                              -versus-

                                     State of Odisha                     ....     Opp. Party
                                                                               Mr.Sashanka
                                                                                 Patra, ASC


                                 CORAM:

                                               JUSTICE SIBO SANKAR MISHRA

      Order                                                  ORDER
       No.                                                 24.06.2024
         10.                  1.           Heard Mr. D.P. Dhal, learned Senior Counsel

appearing for the petitioners and Mr. Sashanka Patra, learned Addl. Standing Counsel appearing for the opposite party-State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra)

Location: High Court of Orissa, Cuttack.

subhasis