Ranjit Kumar Sethi vs State Of Odisha & Another .... Opp. ...
2024 Latest Caselaw 10445 Ori

Orissa High Court

Ranjit Kumar Sethi vs State Of Odisha & Another .... Opp. ... on 24 June, 2024

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        CRLREV No.522 of 2011

                                     Ranjit Kumar Sethi                     ....       Petitioner

                                                               Mr. Prahallad Sahu, Advocate

                                                                 -versus-

                                     State of Odisha & another              ....     Opp. Parties
                                                                                 Mr.B.K.Ragada,
                                                                                           AGA


                                 CORAM:

                                               JUSTICE SIBO SANKAR MISHRA

      Order                                                      ORDER
       No.                                                     24.06.2024
         12.                  1.       Heard Mr. Sahu, learned counsel appearing for
                              the          petitioner    and   Mr.   Ragada,     learned     Addl.

Government Advocate appearing for the opposite party-State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge

subhasis

Location: High Court of Orissa, Cuttack. Date: 24-Jun-2024 19:22:25