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Sitansu Kumar Dash vs Babita Satapathy & Others
2024 Latest Caselaw 10361 Ori

Citation : 2024 Latest Caselaw 10361 Ori
Judgement Date : 21 June, 2024

Orissa High Court

Sitansu Kumar Dash vs Babita Satapathy & Others on 21 June, 2024

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       RSA No. 187 of 2024
                             Sitansu Kumar Dash                        ....                  Appellant
                                                                                    Represented by
                                                                              Mr.B. Baug, Advocate
                                                                  -Versus -
                             Babita Satapathy & Others                  ....               Respondents

Represented by Mr. B.N. Bhuyan, Advocate

CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 21.06.2024 Order No. 1. This matter is taken up through hybrid mode.

1.

2. Learned counsel for the appellant submits that he has filed the original certified copy of the judgment of the trial court.

3. The I.A. is therefore, rendered infructous.

(Sashikanta Mishra) Judge

B.C. Tudu

Signed by: BHIGAL CHANDRA TUDU Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 21-Jun-2024 19:30:59

 
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