Chhabikanta Behera & vs State Of Orissa .... Opp. Party
2024 Latest Caselaw 10352 Ori

Orissa High Court

Chhabikanta Behera & vs State Of Orissa .... Opp. Party on 21 June, 2024

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CRLREV No.162 of 2011

                                     Chhabikanta Behera &                 ....       Petitioners
                                     another

                                                                Mr.Prabodh Kumar Patnaik,
                                                                                Advocate

                                                               -versus-
                                     State of Orissa                      ....       Opp. Party
                                                                               Mr.B.K. Ragada
                                                                                         AGA


                                 CORAM:
                                      JUSTICE SIBO SANKAR MISHRA

      Order                                                  ORDER
       No.                                                 21.06.2024
         07.                  1.           Heard Mr. Patnaik, learned counsel for the
                              petitioners          and   Mr.     Ragada,       learned     Addl.

Government Advocate for the opposite party-State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge subhasis

Location: High Court of Orissa, Cuttack.