Rajkishore Panda vs Nirupama Panda
2024 Latest Caselaw 10328 Ori

Orissa High Court

Rajkishore Panda vs Nirupama Panda on 21 June, 2024

Bench: Arindam Sinha, M.S. Sahoo

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                              MATA No.218 of 2024


Rajkishore Panda                                 .....              Appellant

                                                         Represented By Adv. -

                                                         Mr. Ramesh Agarwal,
                                                                    Agarwal
                                                         Advocate

                                      -versus-
Nirupama Panda                                .....               Respondent

                                                         Represented By Adv. -




                                    CORAM:
             THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                        AND
                 THE HON'BLE MR. JUSTICE M.S. SAHOO
                                     ORDER

21.06.2024

Order No.

01. 1. Mr. Agarwal, learned advocate appears on behalf of

appellant-husband husband and submits, his client is aggrieved by judgment

dated 7th May, 2024 of the Family Court, Court, dismissing the civil

proceeding filed by him for dissolution of the marriage. The

judgment was made ex-parte ex against respondent-wife.

wife. He submits

further, the appeal was filed in time.

time

2. Appellant will put in requisites for issuance of notice of

appeal. The lower Court record be called for.

3. List on 12th July, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge

Sks

Designation: Personal Assistant