Hemanta Kumar Ray vs Romani Das @ Ray
2024 Latest Caselaw 10262 Ori

Orissa High Court

Hemanta Kumar Ray vs Romani Das @ Ray on 20 June, 2024

Bench: Arindam Sinha, M.S. Sahoo

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         MATA No.43 of 2024
                                   Hemanta Kumar Ray                        ....             Appellant

                                                                            Represented By Adv. -
                                                                            Ms. Pratyusha Naidu,
                                                                            Advocate
                                                                -versus-

                                   Romani Das @ Ray                         ....           Respondent

                                                                             Represented By Adv. -

                                                        CORAM:
                                          THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                                                      AND
                                            THE HON'BLE MR. JUSTICE M.S. SAHOO

                                                                ORDER

20.06.2024 Order No.

01. 1. Ms. Naidu, learned advocate appears on behalf of appellant-

husband and submits, her client is aggrieved by judgment dated 5th January, 2024 of the Family Court dismissing the civil proceeding for annulment of the marriage. The appeal has been filed in time.

2. Appellant will put in requisites for issuance of notice of appeal. The lower Court record be called for.

3. List on 11th July, 2024.

(Arindam Sinha) Judge

Designation: Junior Stenographer (M.S. Sahoo)

Location: HIGH COURT OF ORISSA Judge Date: 20-Jun-2024 16:01:58 Jyoti