Motor Ransingh And Others vs Hara Patra And Others
2024 Latest Caselaw 10149 Ori

Orissa High Court

Motor Ransingh And Others vs Hara Patra And Others on 18 June, 2024

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       S.A. No.355 of 1997

                                     Motor Ransingh and others      ....                  Appellant(s)
                                                                                     Represented by
                                                                            Mr.D.P.Mohanty,Advocate
                                                                                        On behalf of
                                                                            Mr.B.H.Mohanty,Advocate
                                                                 -versus-

                                     Hara Patra and others          ....                 Respondent(s)
                                                                                              None
                                              CORAM:
                                              JUSTICE ANANDA CHANDRA BEHERA
                                                            ORDER

              Order No.                                    18.06.2024
                    12.              1.     This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard learned counsel for the appellants, as none has appeared from the side of the respondents.

3. Hearing concluded. Judgment is reserved.

(A.C. Behera) Judge Utkalika

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack Date: 20-Jun-2024 14:59:24