Tapan Kumar Sahu vs State Of Orissa .... Opp. Party
2024 Latest Caselaw 10142 Ori

Orissa High Court

Tapan Kumar Sahu vs State Of Orissa .... Opp. Party on 18 June, 2024

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CRLREV No.899 of 2011

                                     Tapan Kumar Sahu                   ....       Petitioner

                                                            Mr. Arun Kumar Das, Advocate

                                                             -versus-

                                     State of Orissa                    ....      Opp. Party

                                                                     Mr. B.K. Ragada, AGA

                                 CORAM:

                                               JUSTICE SIBO SANKAR MISHRA

      Order                                                  ORDER
       No.                                                 18.06.2024
         13.                  1.           Heard Mr. Arun Kumar Das, learned counsel

appearing for the petitioner and Mr. B.K. Ragada, learned Addl. Government Advocate appearing for the opposite party-State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge

subhasis

Location: High Court of Orissa, Cuttack. Date: 18-Jun-2024 15:29:45