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State Of Odisha And Others vs Santanu Kumar Dalei And Others ..... ...
2024 Latest Caselaw 10104 Ori

Citation : 2024 Latest Caselaw 10104 Ori
Judgement Date : 18 June, 2024

Orissa High Court

State Of Odisha And Others vs Santanu Kumar Dalei And Others ..... ... on 18 June, 2024

Bench: B.R. Sarangi, G. Satapathy

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       W.P.(C) No. 13370 of 2024
             State of Odisha and others                 .....                                  Petitioners
                                                                                          State Counsel
                                                        Vs.
             Santanu Kumar Dalei and others             .....                            Opposite Parties

                              CORAM:
                                 DR. JUSTICE B.R. SARANGI
                                 MR. JUSTICE G. SATAPATHY

                                                               ORDER

18.06.2024 Order No. This matter is taken up by hybrid mode.

01. 2. As it appears, the order impugned has been passed in 2019, whereas the Writ Petition has been filed in 2024, and as such, there is delay of more than five years in filing the Writ Petition. Therefore, the Writ Petition suffers from delay and laches.

3. In that view of the matter, this Court is not inclined to entertain this Writ Petition at this belated stage, as the Writ Petition suffers from delay and laches, in view of the judgment/order of this Court in the case of State of Odisha v. Surama Manjari Das (W.P.(C) No. 15763 of 2021 dismissed on 16.07.2021), which has been confirmed by the Apex Court, vide order dated 05.04.2023 in S.L.P.(C) Dairy No.9259 of 2023.

4. Accordingly, the Writ Petition merits no consideration and the same is hereby dismissed.


                                                                             (DR. B.R. SARANGI)
                                                                                   JUDGE



Signed by: PRIYAJIT SAHOO                                                          JUDGE


                 COURT OF ORISSA
Date: 19-Jun-2024 19:06:36





 

 
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